Cnh Industrial (India) Pvt Ltd vs The Union Of India And Anr
2022 Latest Caselaw 2071 Bom

                                                     8-20-22-wp3671-21g.doc

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                       WRIT PETITION NO.3671 OF 2021


      ATA Freight Line (I) Pvt. Ltd.                     ...Petitioners
                 V/s.
      Union of India & Ors.                              ...Respondents


      Mr.Bharat Raichandani with Mr.Mahesh Raichandani and
      Mr.Rishabh Jain i/b M/s.UBR Legal Advocates for the Petitioners.

      Mr.Jitendra B. Mishra with Mr.Ram Ochani for the Respondents.

                                   WITH
                       WRIT PETITION NO.1194 OF 2022


      CNH Industrial (India) Pvt. Ltd.                   ...Petitioner
                 V/s.
      Union of India & Ors.                              ...Respondents

      Ms.Kanupriya Bhargava with Ms.Divya Bhardwaj and Mr.Aditya
      Narandar i/b M/s.IRIS Legal for the Petitioners.

      Mr.Mohamedali Chunawala for the Respondent No.1.

      Mr.Swapnil Bangur with Mr.Ram Ochani for the Respondent No.2.

                                 WITH
              WRIT PETITION (LODGING) NO.1068 OF 2021


      CNH Industrial (India) Pvt. Ltd.                   ...Petitioners
                 V/s.
      Union of India & Ors.                              ...Respondents

      Ms.Kanupriya Bhargava with Ms.Divya Bhardwaj and Mr.Aditya
      Narandar i/b M/s.IRIS Legal for the Petitioners.

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                                                 8-20-22-wp3671-21g.doc


Mr.Pradeep Jetly, Senior Counsel with Mr.P.S. Patkar for the
Respondents.

                         CORAM : R.D. DHANUKA &
                                 S.M. MODAK, JJ.

DATE : 28TH FEBRUARY, 2022.

P.C. :-

1. Closed for orders. The respondents are directed not to

proceed with the impugned notices till the judgment is pronounced.

(S.M. MODAK, J.)                               (R.D. DHANUKA, J.)



                     Digitally signed by
     VASANT          VASANT
     ANANDRAO        ANANDRAO IDHOL
                     Date: 2022.03.01
     IDHOL           14:21:02 +0530