M/S V.N. Reddy Through Proprietor ... vs The Superintending Engineer, ...
2022 Latest Caselaw 1974 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1787 OF 2021
                              In
                        STAMP NO. OF

 M/s V.n. Reddy Through Proprietor Shri V.     ....PETITIONER
 Narsimha Reddy S/o Obula Reddy
              V/S
 The Superintending Engineer, Vidarbha      ....RESPONDENT

Irrigation Development Corporation, Nagpur And Others

SANDEEP DEORAO CHOPDE for Petitioner S.G. JAGTAP with H.D. MARATHE for Respondent No.1 & 2. T.U. TATHOD, for Respondent No.3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 25th February, 2022 P.C. :

Heard Mr. S.D. Chopde, Adv. for Petitioner, Mr. S.G. Jagtap with H.D. Marathe, Adv. for Respondent No.1 & 2, Mr. T.U. Tathod, Adv. for Respondent No.3. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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