Ravindra Prasad Munneshwar ... vs Union Of India, Through ...
2022 Latest Caselaw 1924 Bom

Citation : 2022 Latest Caselaw 1924 Bom
Judgement Date : 24 February, 2022

Bombay High Court

Ravindra Prasad Munneshwar ... vs Union Of India, Through ... on 24 February, 2022

Bench: A.S. Chandurkar, G. A. Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1917 OF 2021

 Ravindra Prasad Munneshwar Prasad              ....PETITIONER
             V/S
 Union Of India, Through Secretary,ministry Of
                                             ....RESPONDENT

Defence And Others

KIRTI SATPUTE for Petitioner NEERJA G. CHAUBEY for Respondents

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 24th February, 2022 P.C. :