Sandeep Sebastian Dmello vs State Of Maharashtra
2022 Latest Caselaw 1870 Bom

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ARVIND   Date:
KHADPE   2022.02.23
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                       Vina Khadpe                                                (19) aba.3164.2021.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL ANTICIPATORY BAIL APPLICATION NO.3164 OF 2021

                       Sandeep Sebastian Dmello                              .... Applicant
                                 Versus
                       The State of Maharashtra                              .... Respondent

                       Mr.Anil D'souza, for the Applicant.
                       Smt. Rutuja Ambedkar, APP for the State/Respondent.

                                                        CORAM :SARANG V. KOTWAL, J.

                                                        DATE      : 23rd FEBRUARY, 2022
                       P.C. :

1. Learned counsel for the Applicant seeks time to submit

the judgments on the question of law involved. At his request, the

matter is adjourned to 23rd March, 2022.

2. Ad-interim relief, if any, granted earlier to continue till

the next date.

(SARANG V. KOTWAL, J.)

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