Santosh Mukund Ghotekar vs The State Of Maharashtra
2022 Latest Caselaw 1856 Bom

                      rpa                             1/1         1 apeal 357 2017.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION


                                      CRIMINAL APPEAL NO.357 OF 2017


                      Santosh Mukund Ghotekar                           .. Appellant
                            Versus
                      State of Maharashtra and Anr.                     .. Respondents

                                               ......
                      Mr.Akshay Bankapur and Mr.Rohit Gorade, Advocate for the
                      Appellant.

                      Mr.Arfan Sait, APP for the Respondent - State.

                      Mr.Satyavrat Joshi, Advocate for Respondent No.2.
                                                       ......

                                                      CORAM :    PRAKASH D. NAIK, J.

DATED : FEBRUARY 23, 2022.

P.C. :

Heard both the sides.

2 Judgment reserved.

Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER (PRAKASH D. NAIK, J.) AHER Date:

2022.02.25 13:08:24 +0530