Agrawal Dyeing vs The Maharashtra Mathadi ...
2022 Latest Caselaw 1791 Bom

                                                                   14 & 15 wp 7625.19.doc

            Urmila Ingale

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
URMILA
         Digitally signed
         by URMILA
         PRAMOD
                                     CIVIL APPELLATE JURISDICTION
PRAMOD   INGALE
INGALE   Date: 2022.02.22
         20:06:38 +0530


                                     WRIT PETITION NO. 7625 OF 2019

                            Navbharat Industries                   .. Petitioner
                                Vs.
                            Maharashtra Mathadi Shramjeevi Kamgar and
                            General Union and anr.                 .. Respondents


                                             WITH
                                     WRIT PETITION NO. 7626 OF 2019

                            Ullengal Brothers Textile Pvt. Ltd.    .. Petitioner
                                 Vs.
                            Maharashtra Mathadi Shramjeevi Kamgar and
                            General Union and anr.                 .. Respondents

                                                 WITH
                                     WRIT PETITION NO. 7627 OF 2019

                            Navrang Dyeing Pvt. Ltd.               .. Petitioner
                                 Vs.
                            Maharashtra Mathadi Shramjeevi Kamgar and
                            General Union and anr.                 .. Respondents


                                                 WITH
                                     WRIT PETITION NO. 3253 OF 2021

                            Agrawal Dyeing                         .. Petitioner
                                 Vs.
                            The Maharashtra Mathadi Shramjeevi
                            Kamgar and General Union and anr.      .. Respondents




                                                       1
                                           14 & 15 wp 7625.19.doc

                      WITH
          WRIT PETITION NO. 4700 OF 2021

Neelkantha Process Pvt. Ltd.              .. Petitioner
     Vs.

The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.         .. Respondents

                      WITH
          WRIT PETITION NO. 4698 OF 2021

Nilamber Dyeing and Bleaching Mill Pvt. Ltd... Petitioner
     Vs.
The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.          .. Respondents

                      WITH
          WRIT PETITION NO. 4697 OF 2021

Ullengal Brothers Textile Pvt. Ltd.       .. Petitioner
     Vs.
The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.         .. Respondents

                      WITH
          WRIT PETITION NO. 4420 OF 2021

Piyush Fabrics Pvt. Ltd.                  .. Petitioner
     Vs.
The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.         .. Respondents

                      WITH
          WRIT PETITION NO. 4699 OF 2021

Ullengal Brothers Textile Pvt. Ltd.       .. Petitioner
     Vs.
The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.         .. Respondents


                               2
                                            14 & 15 wp 7625.19.doc

                      WITH
          WRIT PETITION NO. 4696 OF 2021

Gurudev Processors                         .. Petitioner
     Vs.
The Maharashtra Mathadi Shramjeevi
Kamgar and General Union and anr.          .. Respondents

                         ------------

Mr Vaibhav Jagdale, for Petitioners in WP/7625/2019,
WP/7626/2019 a/w WP/7627/2019.

Mr Vaibhav Jagdale for Petitioners in WP/3253/2021,
WP/4700/2021,     WP/4698/2021,       WP/4697/2021,
WP/4420/2021, WP/4699/2021 and WP/4696/2021.

Mr Rahul D. Oak a/w Mr Sunil Chinchwadkar for Respondent
No.1 in WP/3253/2021.

Mr B.V. Samant AGP for State.

                       ------------

               CORAM : DIPANKAR DATTA, CJ &
                       M. S. KARNIK, J.

               DATE    : FEBRUARY 22, 2022

P.C. :

These writ petitions have been decided finally by a learned Single Judge of this Court by judgment and order dated October 13, 2021. In view thereof, these writ petitions stand removed from Board.

(M. S. KARNIK, J.) (CHIEF JUSTICE)