Kuldeep S/O Thauraji Kale And Anr vs The State Of Mah. Thr. P.S.O., P.S. ...
2022 Latest Caselaw 1788 Bom

                                                                                                                                                2202 APPA 508 of 2021.odt
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                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                  CRIMINAL APPLICATION (APPA) NO.508/2021
                                                                    IN
                                                        CRIMINAL APPEAL NO.99/2010

                                  Kuldeep s/o Thauraji Kale and another
                                                ...Versus...
                State of Maharashtra Through Police Station Officer, Police Station, Arni, Tq.
                                           Arni, Dist. Yavatmal

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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                                                Ms Gayatri Diwe (Puranik), Advocate h/f Shri P.R. Agrawal, Advocate for applicants
                                                Mrs. S.Z. Haidar, APP for respondent

                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 22/02/2022

1. This application seeks early hearing by fixed date.

2. Considering that the appeal is of the year 2010 and the judgment is of the year 2010, in respect of an incident of the year 2003, list the matter for final hearing in the week commencing 07/03/2022.

3. Criminal Application is allowed and disposed of as such.

Digitally signed bySHAILENDRA SUKHADEORAO WADKAR (AVINASH G. GHAROTE, J.) Signing Date:22.02.2022 14:39 Wadkar