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Onkar Vishnu Kunte vs Dinkar J. Pawra Joint ...
2022 Latest Caselaw 1749 Bom

Citation : 2022 Latest Caselaw 1749 Bom
Judgement Date : 21 February, 2022

Bombay High Court
Onkar Vishnu Kunte vs Dinkar J. Pawra Joint ... on 21 February, 2022
Bench: S.V. Gangapurwala, S. G. Dige
                                                                            111.22CP.odt
                                               1


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                      6 CONTEMPT PETITION NO.111 OF 2022
                               IN WP/8045/2021

                            ONKAR VISHNU KUNTE
                                   VERSUS
                     DINKAR J. PAWRA JOINT COMMISSIONER
                                 ...
          Mr. G.K. Chinchole h/f Mr.S.M. Vibhute, Advocate
          for the petitioner
          Mr. S.P. Tiwari, AGP for the respondent/State.
                                 ...
                               CORAM : S.V. GANGAPURWALA
                                            AND
                                        S.G. DIGE, JJ.

DATE : 21st FEBRUARY, 2022

PER COURT :-

. The learned A.G.P. on instructions makes a statement that the matter is closed for orders and the judgment would be delivered within 15 days. The statement is accepted as an undertaking to the Court.

2. The contempt petition is disposed of.

(S.G.DIGE, J.) (S.V. GANGAPURWALA, J.)

SGA

 
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