Citation : 2022 Latest Caselaw 1638 Bom
Judgement Date : 16 February, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
SUMMONS FOR JUDGMENT NO.46 OF 2014
IN
COMMERCIAL SUMMARY SUIT NO.110 OF 2014
Flextough Metals Pvt. Ltd. and Anr. .. Applicants-Plaintiffs
Vs.
Krishna Fashion World and Ors. .. Defendants
None for the Applicants-Plaintiffs.
Ms. Miloni Gala, i/by Vimla & Co., for the Defendants.
CORAM : A. K. MENON, J.
DATE : 16TH FEBRUARY, 2022.
P.C. :
Suit has already been dismissed on 27 th November 2020. In view
thereof, Summons for Judgment does not survive and the same is disposed as
infructuous.
(A.K. MENON, J.)
Digitally signed
SNEHA by SNEHA
ABHAY ABHAY DIXIT Date: 16-SJ-46-2014.doc 2022.02.16 DIXIT 16:35:03 +0530 Dixit
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