Jaishree Balu Wakale And Another vs Maruti Baburao Satpute And Ors
2022 Latest Caselaw 1631 Bom

Citation : 2022 Latest Caselaw 1631 Bom
Judgement Date : 16 February, 2022

Bombay High Court

Jaishree Balu Wakale And Another vs Maruti Baburao Satpute And Ors on 16 February, 2022

Bench: Mangesh S. Patil

                                          1                     924-sa-80-22 with ca.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                   924 SECOND APPEAL NO.80 OF 2022
                                 WITH
           CIVIL APPLICATION NO. 2105 OF 2022 IN SA/80/2022

                    JAISHREE BALU WAKALE AND ANOTHER
                                  VERSUS
                   MARUTI BABURAO SATPUTE AND OTHERS
                                    ...

                    Advocate for Appellants : Mr. Ajeet B. Kale
                                        ...

                               CORAM : MANGESH S. PATIL, J.

DATE : 16.02.2022

PER COURT :-

. There are inconsistent judgments and orders of the Court below.

2. Issue notice before admission, returnable on 30.03.2022.

( MANGESH S. PATIL, J.)

shp/-

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