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Blacksoil Realty Investment ... vs Heena Patel And 2 Ors
2022 Latest Caselaw 1571 Bom

Citation : 2022 Latest Caselaw 1571 Bom
Judgement Date : 15 February, 2022

Bombay High Court
Blacksoil Realty Investment ... vs Heena Patel And 2 Ors on 15 February, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION NO. 2 OF 2021

 Blacksoil Realty Investment Advisors Llp Nd ....PETITIONER
 Anr
             V/S
 Heena Patel And 2 Ors.                     ....RESPONDENT

Shanay Shah a/w Bhavik Mehta & Prakruti Joshi i/b M/S. DHRUVE LILADHAR and CO. for applicant/Judgment Creditor Chetan Kapadia a/w Rahul Sarda, Samit Shukla, P.A.Kabadi & Taruna Nagpal i/b DSK Legal for Respondent

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 15th February, 2022 P.C. :

S. O. to 18/02/2022 ( at 2.30 pm).

( ASSOCIATE )

Page 1/1

 
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