Phoenix Industries Ltd vs Hansa Bharat Gandhi And 8 Others
2022 Latest Caselaw 1527 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

            INTERIM APPLICATION NO. 2223 OF 2019
                             In
        COMMERCIAL EXECUTION APPLICATION 417 OF 2019

          Phoenix Industries Ltd.                                   ....PETITIONER
                     V/S
                                                                  ....RESPONDENT

WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 703 OF 2018 In COMMERCIAL SUMMARY SUITS 39 OF 2016

Phoenix Industries Pvt Ltd ....PETITIONER V/S Hari International And Anr ....RESPONDENT

Komal Sharma i/b DHANUKA AND PARTNERS for claimant/Judgment Creditor Sayed Akhtar for Respondent no. 1 & 2 Jugal Haria i/b Jeetendra Mishra for applicant in IA/430/2020

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 14th February, 2022 P.C. :

S. O. to 21/02/2022 ( at am).

( ASSOCIATE )

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