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Satish Soma Varde vs The State Of Maharashtra
2022 Latest Caselaw 1518 Bom

Citation : 2022 Latest Caselaw 1518 Bom
Judgement Date : 14 February, 2022

Bombay High Court
Satish Soma Varde vs The State Of Maharashtra on 14 February, 2022
Bench: M. G. Sewlikar
               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                     33 BAIL APPLICATION NO.99 OF 2022

                      SATISH SOMA VARDE
                            VERSUS
                 THE STATE OF MAHARASHTRA
                                ...
       Advocate for Applicant : Shri S.G.Chapalgaonkar h/f.
                                Shri Ravindra B. Ade
             APP for Respondent : Shri S.B.Narwade
                                ...
                CORAM : M. G. SEWLIKAR, J.

Date: February 14, 2022 ...

PER COURT :-

1. Shri S.G.Chapalgaonkar, learned counsel holding for Shri

R.B.Ade, learned counsel for the applicant has cited Judgment of

the Division Bench of this Court.

2. Learned APP for the respondent seeks time to go through the

aforesaid Judgment.

3. Stand over to 18th February, 2022.

( M. G. SEWLIKAR, J. )

SPT

 
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