Sandeep @ Sandesh Tanaji Ambre vs The State Of Maharasthra
2022 Latest Caselaw 1458 Bom

Citation : 2022 Latest Caselaw 1458 Bom
Judgement Date : 10 February, 2022

Bombay High Court

Sandeep @ Sandesh Tanaji Ambre vs The State Of Maharasthra on 10 February, 2022

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 556 OF 1998

 Sandeep @ Sandesh Tanaji Ambre                           ....APPELLANT
             V/S
 The State Of Maharasthra                               ....RESPONDENT

Mr Subir Sarkar, Appntd Adv for Appellant Ms M M Deshmukh, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 10th February, 2022 P.C. :