Nirmala Brian Tavares Alias ... vs Brian Rudolph Tavares
2022 Latest Caselaw 1456 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 744 OF 2019

 Nirmala Brian Tavares Alias Nirmala Kisan    ....APPELLANT
 Dodhak
             V/S
 Brian Rudolph Tavares                     ....RESPONDENT

WITH CONT. PETITION NO. 162 OF 2021

Brian Rudolph Tavares ....PETITIONER V/S Nirmala Tavares Alias Nirmala Kisan Bodhak....RESPONDENT And Ors.

Mr. Abhijit Sarwate i/by Ajinkya Udane for Appellant in AO/744/19 and for Applicant in CAA886/19 and for Res No 1 in CP/162/21

Mr. Y. R. Singh for Res in AO/744/19 and CAA/886/19, IA/2682/20 and for Petitioner in CP/162/21 Ms. Tanaya Goswami AGP for State/Res 4 in CP/162/21

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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