Kantadevi W/O.Vijaykumar Thole vs Khanderao Rambhau Gaikwad And Ors
2022 Latest Caselaw 1454 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 3579 OF 2019
                          In
        FIRST APPEAL STAMP NO. 32159 OF 2004

 Kantadevi W/o.vijaykumar Thole                            ....APPLICANT
            V/S
 Khanderao Rambhau Gaikwad And Ors.                     ....RESPONDENT

WITH CIVIL APPLICATION IN FA NO. 4365 OF 2016 In First Appeal STAMP NO. 32159 OF 2004

Kantadevi W/o.vijaykumar Thole ....APPLICANT V/S Khanderao Rambhau Gaikwad And Ors. ....RESPONDENT

Mr. R. V. Govilkar a/w Mihir Govilkar a/w Ms. Shaba N. Khan for Applicant/ Appellant Mr. Sanjay P. Shinde for Res 1 Ms. Prabha Badadare i/by Mr. H. G. Misar for Res No.2

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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