M/S Span Communications And Anr vs State Abnk Of India And Anr
2022 Latest Caselaw 1293 Bom

                                                                        904-OSWPL-11029-2021.DOC




                      Sonali



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION (L) NO. 11029 OF 2021
                      SPAN Communications & Anr                                   ...Petitioners
                            Versus
                      State Bank of India & Anr                                 ...Respondents


                      Mr Ketan Gaur, i/b Yakshay Chheda, for the Petitioners.
                      Mrs Rathina Maravarman, for Respondent No.1-SBI.
                      Mr AM Saraogi, for Respondent No.2.


                                              CORAM        G.S. Patel &
                                                           Madhav J. Jamdar, JJ.

DATED: 4th February 2022 Digitally PC:-

signed by SONALI SONALI MILIND MILIND PATIL Date:

1. Although we had reserved judgment earlier, we have today PATIL 2022.02.05 13:04:08 sought the assistance of counsel on recent decisions of the Supreme +0530 Court.

2. Place the matter at 2.30 p.m. on 8th February 2022 for further arguments.

3. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J)

4th February 2022