Abbas Hibtullabhai Bombaywala vs State Of Mah. Thr. Pso Ps Yavatmal ...
2022 Latest Caselaw 1287 Bom

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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                             CRIMINAL WRIT PETITION NO. 40/2022
                   Abbas Hibtullabhai Bombaywala...Versus...State of Maharashtra
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Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                                            Mr. Imran Deshmukh, Advocate for the petitioner
                                            Mr. A.R.Chutke, APP for respondent/State


                                                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 04/02/2022

1] Hearing was conducted through Video Conferencing and the learned counsel agreed that the audio and visual quality was proper.

2] The revision is filed by the petitioner against the order dated 22.6.2016, rejecting the application for discharge and the judgment in revision dated 22.10.2021 in respect of an offence under Section 3 of the Essential Commodities Act. It is contended that there is no order indicated in the charge- sheet which is claimed to have been violated by the applicant, and this position has not been considered by the Courts below, considering which issue notice to the respondent returnable in two weeks.

3] Learned APP waives notice for the respondent.

                                                                                                                                                           Digitally sign byRAJESH
                                                                                                                                   JUDGE                   VASANTRAO JALIT
                                                                                                                                                           Location:
                                          Rvjalit                                                                                                          Signing Date:04.02.2022 16:13