Imtiyaz Mohd Shahid Shaikh And Anr vs The State Of Maharasshtra
2022 Latest Caselaw 1261 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 794 OF 2014

 Nurul Shamsul Haq Shah                                  ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CR. APPEAL NO. 788 OF 2014

Imtiyaz Mohd Shahid Shaikh And Anr ....APPELLANT V/S The State Of Maharasshtra ....RESPONDENT

Dr Yug Mohit Choudhry, Adv for Appellant in Apeal/794/2014 Ms Payoshi Roy, Appntd, Adv for Appellant in Apeal/788/2014 Mr M M Deshmukh, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 3rd February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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