Motilal Oswal Commodities ... vs National Spot Exchange Limited
2022 Latest Caselaw 1223 Bom

Citation : 2022 Latest Caselaw 1223 Bom
Judgement Date : 2 February, 2022

Bombay High Court

Motilal Oswal Commodities ... vs National Spot Exchange Limited on 2 February, 2022

Bench: A. K. Menon

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 84 OF 2015

                                                                 IN

                                         COMMERCIAL SUMMARY SUIT NO. 302 OF 2015



                       Motilal Oswal Commodities                                 ...      Plaintiff
                       Brokers Pvt. Ltd.
                                  vs.
                       National Spot Exchange Limited                            ...      Defendant


                       Mr. Dhiraj Chavan i/b. M/s. Ashwin Duggal Associates for the Plaintiff.
                       Mr. Cherag Balsara i/b. M/s. Naik Naik and Co. for the Defendant.



                                                                   CORAM : A. K. MENON, J.

DATED : 2nd FEBRUARY, 2022 [ THROUGH VIDEO CONFERENCE ] P.C. :

At the request of the plaintiff's counsel list on 9 th February, 2022 for

hearing.

(A. K. MENON, J.)

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI 17-SJ-84-2015-COMSS-302-2015.odt Date: 2022.02.02 16:58:09 +0530 1/1 rrpillai