Citation : 2022 Latest Caselaw 1218 Bom
Judgement Date : 2 February, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO. 15 OF 2017
IN
COMMERCIAL SUMMARY SUIT NO. 210 OF 2016
KBC Bank NV is a Belgian ... Plaintiff
Universal Multi Channel Bank
vs.
HVK International Pvt. Ltd. ... Respondent
None for the Plaintiff.
Mr. Gaurang Mehta a/w. Ms. Sneha Shukla i/b. Mr. Somnath Vora for the
Defendants.
CORAM : A. K. MENON, J.
DATED : 2nd FEBRUARY, 2022 [ THROUGH VIDEO CONFERENCE ] P.C. :
Summons for judgment stands disposed vide order dated
17th September, 2018. Registry to make a note of the same in the CIS.
(A. K. MENON, J.)
Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:
2022.02.03 15:14:51 20-SJ-15-2017-COMSS-210-2016.odt +0530
rrpillai
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