Pr. Commissioner Of Income Tax-1 vs Forbes And Company Ltd. (Formerly ...
2022 Latest Caselaw 1208 Bom

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         MEERA
MEERA    MAHESH
MAHESH   JADHAV
         Date:
JADHAV   2022.02.04          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         11:35:05
         +0530                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                   INCOME TAX APPEAL NO.55 OF 2018

            Pr. Commissioner of Income Tax -1                    ....Appellant
                  V/s.
            Forbes & Company Ltd.                                ...Respondent
                                                     ----

Mr. Suresh Kumar for Appellant Mr. Paras Savla a/w Mr. Pratik Poddar i/b Mr. Atul K. Jasani for Respondent

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CORAM : K.R. SHRIRAM & N.J. JAMADAR, JJ DATED : 2nd FEBRUARY 2022

P.C. :

1 Mr. Savla counsel for respondent tenders a compilation of judgments

and submits that all proposed substantial questions of law are covered by

the following 5 judgments:

1. CIT Vs. Essar Teleholdings Ltd. (2018) 90 taxmann.com 2 (SC)

2. Godrej & Boyce Manufacturing Co. Ltd. Vs. DCIT (2017) 18 taxmann.com 111 (SC)

3. CIT Vs. Hindustan Organics Chemicals Ltd. (2014) 48 taxmann.com 421 (Bom).

4. CIT Vs. Ghatge Patil Transports Ltd. (2015) 53 taxmann.com 141 (Bom)

5. T.R.F. Ltd. Vs. CIT (2010) 190 Taxman 391 (SC)

2 Mr. Suresh Kumar in fairness did not disagree.

3 Therefore, Appeal disposed.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav