Shri. Dilip Thakursingh Patil And ... vs Shri. Anna Alias Umesh Kathod ...
2022 Latest Caselaw 13519 Bom

                                                                                  14 wp 15776-22.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 15776 OF 2022


                        Shri Dilip Thakursingh Patil & Ors.                      ..Petitioner/s

                                      v/s.

                        Shri Anna @ Umesh Kathod Bhagat
                        & Ors.                                                   ..Respondents


                        Mr. Jaydeep Deo for the Petitioner/s.
                        Mr. Karandikar & Mr. Milind Parab i/b. Milind Parab & Associates for
                        the Respondent No.1.
                        Mr. V.S.Nimbalkar for the Respondent Nos.2 to 5.

                                                    CORAM : ANUJA PRABHUDESSAI, J.

DATED : 22nd DECEMBER, 2022.

P.C.

1. Mr. Karandikar, learned Counsel for the Respondent seeks time to

file reply. Reply to be filed on or before the next date. Execution and

implementation of the impugned judgment and order dated 14.11.2022,

is stayed till the next date of hearing.

2. Stand over to 10th January, 2023.

Digitally signed by PRASANNA P PRASANNA P SALGAONKAR (ANUJA PRABHUDESSAI, J.) SALGAONKAR Date:

2022.12.23 11:10:16 +0530

P P SALGAONKAR 1 of 1