Sau. Veema W/O Pankaj Divikar vs Pankaj S/O Gautam Divekar
2022 Latest Caselaw 13499 Bom

                                                 1                             7-FCA-61-22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                              FAMILY COURT APPEAL NO. 61 OF 2022

                                SAU. VEEMA W/O PANKAJ DIVEKAR
                                              Vrs.
                                  PANKAJ S/O GAUTAM DIVEKAR
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Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                          Shri S. O. Ahmed, Advocate for appellant.

                                                     CORAM: SANDEEP K. SHINDE AND
                                                            G. A. SANAP, JJ.

DATE : 22/12/2022.

1. Heard learned counsel for the appellant.

2. Issue notice to the respondent, returnable on 01/02/2023.

3. Call for Record and Proceedings of the Family Court, Yavatmal in Petition No.A-25/2020.

4. In the meanwhile, operation of the impugned Judgment is stayed.

              [G. A. SANAP, J.]                                  [SANDEEP K. SHINDE, J.]



        Choulwar



                        Digitally signed by
      VITHAL            VITHAL MAROTRAO
      MAROTRAO          CHOULWAR
                        Date: 2022.12.22
      CHOULWAR          15:00:03 +0530