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Latika Madhukar Asabe And Anr vs Sumitra Gramin Bigarsheti ...
2022 Latest Caselaw 13423 Bom

Citation : 2022 Latest Caselaw 13423 Bom
Judgement Date : 21 December, 2022

Bombay High Court
Latika Madhukar Asabe And Anr vs Sumitra Gramin Bigarsheti ... on 21 December, 2022
Bench: Abhay Ahuja
                                                                1                     904 wp 13988-16-c.odt


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION

                                               WRIT PETITION NO.13988 OF 2016

                      Latika Madhukar Asabe and anr.                  ... Petitioners
                             Vs.
                      Sumita Gramin Bigarsheti and anr.                 ... Respondents
                                                                    -------

                      Mr.S.S.Kanetkar with Mr.Aditya Bendre, Advocates for the Petitioners.
                      None for the Respondents.

                                                                   -------
                                              CORAM :          ABHAY AHUJA, J.
                                              DATE :           21st DECEMBER, 2022.
                      P.C. :

1. This is a petition impugning the judgment and award dated 15 th October, 2011 passed by the Co-operative Court at Solapur in Dispute No.CC-1841 of 2008 confirmed by the judgment and order dated 29 th September, 2015 passed by the Maharashtra State Co-operative Appellate Court in Appeal No.15 of 2015. On 19th December, 2022 time was sought to ascertain the status of recovery proceedings against the petitioners.

2. Mr.Kanetkar, learned counsel for the petitioners would submit that notice be issued to the respondent-Patsantha so that it can be ascertained whether said respondent is interested in pursuing the execution of the impugned orders.

Digitally signed by

PRIYA PRIYA RAJESH 3. Issue notice to the respondent-Patsantha returnable on 18 th January, RAJESH SOPARKAR SOPARKAR Date:

2022.12.22 10:43:37 2023.

+0530

4. List on 18th January, 2023.


                                                                             (ABHAY AHUJA, J.)



                      Priya Soparkar                                                                          1 of 1
 

 
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