Jude Sebastian Jacinto And Anr vs Municipal Corporation Of Greater ...
2022 Latest Caselaw 13329 Bom

                                                          M1-IAS-32123-22.doc

Chaitali
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                   INTERIM APPLICATION (St.) NO. 32123 OF 2022
                                         WITH
                          FIRST APPEAL (St.) NO. 32122 OF 2022

      Jude Sebastian Jacinto                                ...Applicant/
                                                            Appellant

                Versus

      The Municipal Corporation of Gr. Bombay               ...Respondent

                                        ----------
      Amisha L. i/b Aditi Naikare for the Applicant/Appellant.
                                        ----------
                                    CORAM :     R.I. CHAGLA J
                                    DATE  :     20TH DECEMBER, 2022
      ORDER :

1. Matter mentioned. Not on board. Taken on board.

2. The urgency for circulating the matter is that the City Civil

Court at Dindoshi has extended the previous protection granted in

respect of the suit premises for the period of two weeks from the date

of the order. The protection granted is expiring today. In view thereof,

the Application is made for continuation of stay granted by the lower

court.

M1-IAS-32123-22.doc

3. The First Appeal filed challenges the judgment and decree

dated 8th December 2022 passed by the Additional Sessions Judge,

City Civil Court at Dindosi in L.C. Suit No. 1948 of 2011. Interim

Application has been filed being Interim Application (St.) No. 32123

of 2022 which is for stay of the said judgment and decree.

4. Considering that the Interim Application requires to be listed,

till the next date previous protection granted in respect of suit

premises is extended.

5. List the Interim Application in the First Appeal on 3 rd January

2023.

6. Praecipe is disposed of accordingly.

[R.I. CHAGLA J.]