Narasinha Raghunathan vs Smt.Shrinivasan Vatsala
2022 Latest Caselaw 13097 Bom

                                                                           1-TS-49-2003.DOC




                      Shephali



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           TESTAMENTARY AND INTESTATE JURISDICTION
                                     TESTAMENTARY SUIT NO. 49 OF 2003


                      Narasinha Raghunathan                                     ...Plaintiff
                            Versus
                      Shrinivasan Vatsala                                    ...Defendant


                      Ms Farid Karachiwala, with Sneh Parikh, i/b J Sagar Associates, for
                           the Plaintiff.
                      Mr Ramesh Ramamurthy, with Saikumar Ramamurthy, Arsh Misra,
                           Seema Sorte & Kavita Anchan, for the Defendant.


                                              CORAM        G.S. Patel, J.

DATED: 15th December 2022 SHEPHALI SANJAY PC:-

MORMARE Digitally signed by SHEPHALI SANJAY MORMARE Date: 2022.12.15 17:12:43 +0530 1. Further hearings are completed. Mr Ramamurthy put in his Written Submissions along with relevant judgments. Ms Parikh is permitted to put in her Written Submissions and judgments, if any, by Monday, 19th December 2022.

(G. S. Patel, J)

15th December 2022