Ramesh S/O Tulshiram Sonwane vs The State Of Mah. Thr. Pso Chimur ...
2022 Latest Caselaw 12835 Bom

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                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH, NAGPUR.
                                   CRIMINAL APPLICATION NO.17 OF 2022 (APPR)
                                                      IN
                                CRIMINAL REVISION APPLICATION NO.23 OF 2022

                                  Ramesh s/o Tulshiram Sonwane
                                                (Vs.)
                    The State of Maharashtra, through PSO, Chimur, Chandrapur
             _______________________________________________________________
            Office Notes, Office Memoranda of Coram,
            appearances, Court's orders of directions                               Court's or Judge's orders.
            and Registrar's Orders.
                                         Ms Kirti Satpute, Advocate for the applicant.
                                         Shri S.A. Ashirgade, APP for the State.


                                         CORAM : G.A. SANAP, J.

DATE : 09.12.2022.

The certified copy of the judgment is placed on record.

2. In view of this, the application has become infructuous.

3. The Criminal Application stands disposed of. CRIMINAL REVISION APPLICATION NO.23/ 2022

1. At the request of learned APP, stand over to 16.12.2022.

JUDGE manisha

Signed By:MANISHA ALOK SHEWALE

Signing Date:09.12.2022 18:34