Mrs Lakshmi Nair vs Shri Gurusingh Sabha And Ors
2022 Latest Caselaw 12834 Bom

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                                                                              8.WP8094_2022.doc
SAGAR
VARTAK   Date:
        2022.12.12
        13:24:25
        +0530




       PSV

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO. 8094 OF 2022

                     Mrs. Lakshmi Nair                                      ... Petitioner
                           Vs.
                     Shri Gurusingh Sabha & Ors.                            ... Respondents


                     Smt. Swarnavathi P. Munshi, for the Petitioner.
                     None for Respondent Nos.1 and 2.
                     Mr. S. B. Kalel, AGP for the State-Respondent Nos.3 and 4.


                                                CORAM: NITIN W. SAMBRE &
                                                       SHARMILA U. DESHMUKH, JJ.

                                               DATE:       DECEMBER 09, 2022

                     P.C.:-

1. The case of the petitioner is for issuance of directions to the management for effecting the petitioner's transfer from unaided post to aided post.

2. In response to the Court's query, learned counsel for the petitioner submits that such right can be inferred from the judgment delivered by this Court, which would be placed on record within two weeks. Liberty granted.

3. Matter to be listed for consideration on 19 January, 2023.

[ SHARMILA U. DESHMUKH, J. ] [ NITIN W. SAMBRE, J. ]