Gunaji Mohanji Rathod vs The State Of Maharashtra Thorugh ...
2022 Latest Caselaw 12744 Bom

fa 933.22.                                                                                          1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                                  First Appeal No.933/2022
                      Gunaji Rathod V The State of Mah. and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                      Court's or Judge's Orders
or directions and Registrar's orders.
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               Mr. A.I. Sheikh, Adv. for appellant.
               Mr. M.A. Kadu, Adv. for resp. no.2.
               Mrs. Deshmukh, AGP for resp. nos. 1 and 3.

                                        CORAM : AVINASH G GHAROTE, J.

DATE : 07-12-2022

The learned Counsel for the appellant states that the appeal is covered by the judgment of this Court (pg 31).

2. The respondents to examine this position and make a statement.

3. List the matter on 12-12-2022.

JUDGE Deshmukh