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Nazeem Abdul Rahim Salar vs The Commissioner Of Police And Anr
2022 Latest Caselaw 12741 Bom

Citation : 2022 Latest Caselaw 12741 Bom
Judgement Date : 7 December, 2022

Bombay High Court
Nazeem Abdul Rahim Salar vs The Commissioner Of Police And Anr on 7 December, 2022
Bench: A.S. Gadkari, Prakash Deu Naik
               ssm                                          1          54-wp2092.22.doc

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                    CRIMINAL APPELLATE JURISDICTION

                                 CRIMINAL WRIT PETITION NO. 2092 OF 2022

        Nazeem Abdul Rahim Salar                                .....Petitioner

                   Vs.

        The Commissioner Of Police, Solapur & Ors.              .....Respondents

        Ms. Jayashree Tripathi for the Petitioner.
        Mrs. M.H. Mhatre APP, for the Respondent-State.

                                                CORAM :    A. S. GADKARI AND
                                                           PRAKASH D. NAIK, JJ.

DATE : 7th DECEMBER, 2022.

P.C.:-

Closed for Judgment.

( PRAKASH D. NAIK, J.) (A.S. GADKARI, J.)

Digitally signed SANJIV by SANJIV SHARNAPPA SHARNAPPA MASHALKAR MASHALKAR Date: 2022.12.09 10:35:02 +0530

 
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