Sujeet Ramesh Patil vs Suyog Happy Homes
2022 Latest Caselaw 12737 Bom

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GAURI     AMIT
          GAEKWAD
AMIT      Date:
GAEKWAD   2022.12.08
                                                        1/2              18-IA-4859-2022.doc
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                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                      INTERIM APPLICATION NO.4859 OF 2022
                                                     WITH
                                   SUMMONS FOR JUDGMENT (L) NO.13852 OF 2021
                                                      IN
                                          APPEAL (L) NO.34979 OF 2022
                   Sujeet Ramesh Patil              .....Applicant
                             Vs.
                   Suyog Happy Homes            .....Respondent
                                                   WITH
                                COMMERCIAL APPEAL (L) NO.36483 OF 2022
                                                     IN
                              SUMMONS FOR JUDGMENT (L) NO.13852 OF 2021
                                                   WITH
                                INTERIM APPLICATION (L) NO.36485 OF 2022
                                                     IN
                                COMMERCIAL APPEAL (L) NO.36483 OF 2022
                                                     ----
                   Dr. Birendra Saraf, Senior Advocate a/w. Mr. Kunak Mehta, Mr. Robin
                   Fernandes, Mr. Sukrit Parashar i/b. Vesta Legal for applicant in
                   IA/4859/2022, for appellant in APPL/34979/2022 and for respondent in
                   COMAPL/36483/2022.
                   Mr. Kaustubh Thipsay for applicant in IAL/36485/2022, for appellant in
                   COMAPL/36483/2022 and for respondent in APPL/34979/2022.
                                                     ----
                                                      CORAM : K. R. SHRIRAM &
                                                               KAMAL KHATA, JJ.

DATED : 7th DECEMBER 2022

P.C. :

INTERIM APPLICATION NO.4859 OF 2022 AND INTERIM APPLICATION (L) NO.36485 OF 2022

1 Both interim applications are taken out for condonation of

delay. Dr. Saraf and Mr. Thipsay state that keeping open all rights and

Gauri Gaekwad 2/2 18-IA-4859-2022.doc

contentions of both the parties, both the interim applications can be

allowed.

2 Both interim applications are allowed and accordingly

disposed.

3 Both appeals be listed on 13th December 2022.

(KAMAL KHATA, J.) (K. R. SHRIRAM, J.)

Gauri Gaekwad