Vaidarbha Irrigation ... vs Sarubai Narayanrao Virkhede ...
2022 Latest Caselaw 12664 Bom

                                                                                                    (1)                                                  13fa843.16

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                                 FIRST APPEAL NO. 843 OF 2016
VIDC through Executive Engineer__ Vs. ___Sarubai Narayanrao Virkhede thr L.Rs and
                                       ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. P.B.Patil, Advocate for appellant
           Mr. M.A.Kadu, AGP for Respondent No. 2 & 3
           Mr. M.P.Kariya, Advocate for Respondent Nos. 1(a) to 1(j)


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 06/12/2022

Mr Kariya, learned counsel for Respondent Nos. 1(a) to 1(j) undertakes to file the Vakalatnama within the period of three days.

Mr. Patil, learned counsel for the appellant submits that the matter is covered by the judgment of this Court in F.A. No. 1025/2007, in view of which Mr. Kariya, learned counsel for the Respondents/claimants requests some time to verify the position, considering which list the matter on 13.12.2022.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:08.12.2022 16:27