Shivanand Vitthal Shrirame vs State Of Maharashtra
2022 Latest Caselaw 12537 Bom

Citation : 2022 Latest Caselaw 12537 Bom
Judgement Date : 2 December, 2022

Bombay High Court

Shivanand Vitthal Shrirame vs State Of Maharashtra on 2 December, 2022

Bench: N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1501 OF 2022

 Shivanand Vitthal Shrirame                               ....APPLICANT
            V/S
 State Of Maharashtra                                  ....RESPONDENT

Mr. Gaurav Parkar for applicant Mr. V. B. Konde-Deshmukh APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 2nd December, 2022 P.C. :