Shri. Ashok Pandurang Mhatre vs Smt. Asha Sakharam Thakur And Ors
2022 Latest Caselaw 12533 Bom

                      Priya Soparkar                             1                    16 wp 12102-17-c.odt

PRIYA                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
RAJESH                                               CIVIL APPELLATE JURISDICTION
SOPARKAR
Digitally signed by                                  WRIT PETITION NO.12102 OF 2017
PRIYA RAJESH
SOPARKAR
Date: 2022.12.03
10:30:36 +0530
                      Shri Ashok Pandurang Mhatre                              ... Petitioner
                            Vs.
                      Smt. Asha Sakharam Thakur and ors.                       ... Respondents
                                                                     -------

                      None for the Petitioner.
                      None for the Respondents.

                                                                     -------

                                                    CORAM :    ABHAY AHUJA, J.

                                                    DATE :     2nd DECEMBER, 2022.
                      P.C. :


                      1.               None for the parties.

2. This is a petition impugning judgment and order dated 24 th July, 2017

passed by the Additional Commissioner, Konkan Division, Mumbai in respect of

Mutation Entry No.14 passed by the Village Talathi rejecting the revision filed

by the petitioner.

3. It is observed from the record that this is a petition of the year 2017 and

no notice appears to have been issued in the matter, however, since this is an

auxiliary board, list on 2nd January, 2023.

4. It is made clear that if none appears for the petitioner on the next date,

petition to stand dismissed without further reference to the court.

(ABHAY AHUJA, J.)

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