Anand Prabhakar Joshi vs Chairman And Managing Director ...
2022 Latest Caselaw 12529 Bom

Citation : 2022 Latest Caselaw 12529 Bom
Judgement Date : 2 December, 2022

Bombay High Court

Anand Prabhakar Joshi vs Chairman And Managing Director ... on 2 December, 2022

Bench: Makarand Subhash Karnik

                                                                           2-rpw-29-2022



                       Pdp


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                                    REVIEW PETITION NO. 29 OF 2022
                                                  IN
                                    WRIT PETITION NO. 2553 OF 2019

                       Anand Prabhakar Joshi                        .. Petitioner

                                    Vs.

                       Chairman and Managing Director
                       And CEO, Bank of Maharashtra
                       & Anr.                                       .. Respondents

                       None for the petitioner.

                                          CORAM: DIPANKAR DATTA, CJ. &
                                                 M. S. KARNIK, J.

DATE : DECEMBER 2, 2022

P.C.:

1. None appears for the review petitioner.

2. However, we have perused the judgment dated 25th January, 2022 in Writ Petition No. 2553 of 2019 under review.

3. In the light of the averments made in the review petition, we have not been able to locate any error apparent on the face of the record warranting a review. We hasten to add that the petitioner has been pursuing a lost cause.

4. The review petition stands dismissed. No costs.



          Digitally
          signed by
                         (M. S. KARNIK, J.)                   (CHIEF JUSTICE)
          PRAVIN
PRAVIN    DASHARATH
DASHARATH PANDIT
PANDIT    Date:
          2022.12.05
          20:50:53
          +0530