R And C Infraengineers Private ... vs The Municipal Corporation Of ...
2022 Latest Caselaw 8745 Bom

                                                              908. WP(L) 22499-2022.doc

             Diksha Rane

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         DIKSHA
DIKSHA   DINESH
DINESH   RANE
RANE     Date:
         2022.08.30            WRIT PETITION (L) NO. 22499 OF 2022
         18:23:51
         +0530


                       R and C Infra Engineers Private Ltd.     ..Petitioner
                            vs.
                      The Municipal Corporation of Greater
                      Mumbai & ors.                             ..Respondents
                                               ------------
                      Mr. Chirag Kamdar a/w. Ms. Vedanshi Shah, Ms. Sakshi
                      Agarwal and Mr. Bhavesh Joshi i/b. Mr. Bipin Joshi for the
                      petitioner.
                      Mr. Girish S. Godbole a/w. Ms. Rupali Adhate for respondent
                      nos. 1 to 5 - MCGM.
                      Mr. Prafulla Kumar Vandare, Assistant Engineer, Traffic &
                      Coordination, MCGM, is present.
                      Mr.    Ameya     Mhadalkar,     Sub-Engineer    (Traffic &
                      Coordination), MCGM is present.
                                               ------------

                                       CORAM : DIPANKAR DATTA, CJ. &
                                               M. S. KARNIK, J.

DATE : AUGUST 30, 2022.

P.C. :

Hearing stands concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)