Macleods Pharmaceuticals ... vs Union Of India And 3 Ors
2022 Latest Caselaw 8579 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1517 OF 2022

 Macleods Pharmaceuticals Limited                        ....PETITIONER
            V/S
 Union Of India And 3 Ors                              ....RESPONDENT

Mr. Alankar Kirpekar a/w. Ms. Archana Sahadeva, Mr. Shekhar Bhagat i/b. MAG Legal for the Petitioner. Mr. Rajesh G. Singh a/w. Adv. Carina Xavier for UOI R.1.3. Mr. Virag Tulzapurkar, Senior Advocate a/w. Hiren Kamod, Mr. Anees Patel, Ms. Aishwarya Ambardekar i/b. M/s. Aishwarya Ambardekar Inttle for Respondent No.4

CORAM : HON'BLE SHRI JUSTICE S.V.

GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 29th August, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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