Shivdas Ramrao Gambhire vs The State Of Maharashtra And Anr
2022 Latest Caselaw 8559 Bom

                                       1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                         4 FIRST APPEAL NO.654 OF 2008

                   SHIVDAS RAMRAO GAMBHIRE
      DIED THR. LRS SMT. RAUBAI @ SARASWATIBAI & OTHERS.
                              VERSUS
              THE STATE OF MAHARASHTRA AND ANR
                                 ...
               Advocate for Appellants : Mr. G.D. Kale
            Advocate for Respondent No.2 : Mr. S.G. Sangle
                                 ...
                                AND

                     13 FIRST APPEAL NO.1294 OF 2020
                   WITH FA/1292/2020 WITH FA/1293/2020

               HANUMANDAS RAMGOPAL SONI AND ORS
                                VERSUS
                THE STATE OF MAHARASHTRA AND ANR
                                   ...
            Advocate for Appellants : Mr. Gajanan K. Sontakke
           Advocate for Respondent No.2 : Mr. Mahesh C. Swami
                                    ...

                                    CORAM :    MANGESH S. PATIL &
                                               SANDEEP V. MARNE, JJ.

DATE : 29-08-2022

PER COURT :

. Heard learned advocate Mr. G.D. Kale, who appears for

appellants in First Appeal No.654 of 2008 and learned advocate

Mr. G.K. Sontakke, who appears for appellants in First Appeal

No.1294 of 2020. They point out that all these appeals arise out of

the same judgment of the reference Court. First Appeal of the year

2008 is ready for final hearing.

2. List all these First appeals for final hearing and

admission together on 27.09.2022.

( SANDEEP V. MARNE, J. ) ( MANGESH S. PATIL, J. )

GGP