Ravin Infraproject Private ... vs Zee Media Corporation Limited
2022 Latest Caselaw 8435 Bom

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                                                                                        13 sj 15 of 2020.doc
          SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.26
PHADKE    10:45:41 +0530




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                  IN ITS COMMERCIAL DIVISION
                              SUMMONS FOR JUDGMENT NO.15 OF 2020
                                              IN
                               COMM. SUMMARY SUIT NO.1234 OF 2019

Ravin Infraproject Pvt. Ltd.                                             ...      Plaintiff
       Versus
Zee Media Corporation Ltd.                                               ...    Defendant

Ms. Vinodini Srinivasan with Mr. Siddharth Nunes i/by TRD Associates, for Plaintiff.
Ms. Nirali Shah i/by Dua Associates, for Defendant.


                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         25th AUGUST, 2022

P.C.:

1. The learned Counsel for the Defendant submits that the Affidavit in Sur-

Rejoinder is ready and would be filed during the course of the day.

2. Let the Defendant file an Affidavit in Sur Rejoinder and serve its copy on

the Plaintiff by 26th August, 2022.

3. Summons for Judgment be listed for hearing on 15th September, 2022.

                                                                         ( N.J.JAMADAR, J. )




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