Daimon Punjabi vs Uno Ventures And Projects And 2 ...
2022 Latest Caselaw 8430 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE

PHADKE    Date: 2022.08.26
          10:45:14 +0530                                                                15 sj 47 of 2021.doc

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                 IN ITS COMMERCIAL DIVISION
                             SUMMONS FOR JUDGMENT NO.47 OF 2021
                                             IN
                                 SUMMARY SUIT NO.1313 OF 2019

Daimon Punjabi                                                           ...      Plaintiff
     Versus
Uno Ventures and Projects and Ors.                                       ...    Defendants

None for parties.


                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         25th AUGUST, 2022

P.C.:

1. None present for the Plaintiff as well as Defendants.

2. The Summons for Judgment seems to have been taken out on 30 th July,

2021. None appears for the Defendants. Nor the Affidavit in Reply seems to have

been filed. The Plaintiff shall file an Affidavit in proof of service of the Summons for

Judgment on the Defendants within a period of two weeks.

3. Stand over to 22nd September, 2022.

                                                                         ( N.J.JAMADAR, J. )




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