Chandrakant Sajanlal Choksi vs Ahuja Properties And Developers ...
2022 Latest Caselaw 8221 Bom

                                       26-SJ39-21INCOMSS20-21.DOC

                                                             Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                 IN ITS COMMERCIAL DIVISION


          SUMMONS FOR JUDGMENT NO. 39 OF 2021
                         IN
            COMM SUMMARY SUIT NO. 20 OF 2021

Chandrakant Sajanlal Choksi                            ...Applicant
In the matter between
Chandrakant Sajanlal Choksi                              ...Plaintiff
                  Versus
Ahuja Properties & Developers & ors.                  ...Defendants

Mr. Pravin D. Kadam, for the Plaintiff.
None for the Defendants.

                             CORAM:       N. J. JAMADAR, J.

DATED : 22nd AUGUST, 2022 PC:-

1. Heard the learned Counsel for the plaintiff.

2. The learned Counsel for the plaintiff seeks time to take

instructions.

3. List on 26th September, 2022.

[N. J. JAMADAR, J.]