Safex Chemical India Ltd vs The Controller Of Patents And ...
2022 Latest Caselaw 8142 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2939 OF 2017

 Safex Chemical India Ltd.                    ....PETITIONER
             V/S
 The Controller Of Patents And Designs And Anr
                                           ....RESPONDENT

Mr. J.P.Sen, Sr. Adv. a/w. Mr. Alankar Kirpekar a/w. Mr. S.K.Bansal, Mr. Ajay Amitabh Suman, Mr. Shekhar Bhagat i/b. MAG Legal, Advocate for the Petitioner. Mr. Neel G. Helekar a/w. Mr. Kanhaiya S. Yadav, Mr. Govind Prajapati a/w. Mr. Dushyant Kumar, Advocate for the Respondent No.1.

Mr. Venkatesh Dhond, Senior Advocate a/w. Mr. Rohan Kadam, Mr. Shriraj Dhruv, Mr. Mitesh Naik and Mr. Ronak Shah i/b. Dhru & Co., Advocate for the Respondent No.2.

CORAM : HON'BLE SHRI JUSTICE S.V.

GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 20th August, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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