Zubin Rusi Daroga vs Delnaaz Pesi Daruwalla
2022 Latest Caselaw 8131 Bom

          Digitally signed
SWAROOP   by SWAROOP
SHARAD    SHARAD PHADKE

PHADKE    Date: 2022.08.23
          14:22:29 +0530                                                        M ps 3 of 2022.doc

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                               PARSI SUIT NO.3 OF 2022

Zubin Rusi Daroga                                             ...     Plaintiff
      Versus
Delnaaz Pesi Daruwalla                                        ...   Defendant

Ms. Nerissa Almeida i/by Kry Legal, for Plaintiff.


                              CORAM:       N.J.JAMADAR, J.

                              DATE:        20th AUGUST, 2022

P.C.:

1. Not on board. Upon mentioning, taken on production board.

2. Time to draw a decree in terms of the judgment and order dated 1 st

April, 2022 stands extended by two more weeks.

                                                              ( N.J.JAMADAR, J. )




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