M/S. Sanskar Gem Pvt. Ltd vs Raj Kantilal Shah
2022 Latest Caselaw 8087 Bom

Citation : 2022 Latest Caselaw 8087 Bom
Judgement Date : 19 August, 2022

Bombay High Court

M/S. Sanskar Gem Pvt. Ltd vs Raj Kantilal Shah on 19 August, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

            INSOLVENCY PETITION NO. 9 OF 2020

 M/s. Sanskar Gem Pvt. Ltd.,               ....PETITIONING CREDITOR
              V/S
 Raj Kantilal Shah                                        ....INSOLVENT

 Manish Desai i/b Vimadalal & Co for Judgment Creditor
 D. R. Talekar i/c Insolvency Registrar is present



        CORAM :                HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 19th August, 2022 P.C. :