Neel Hitesh Gutka vs Ahuja Properties And Associates ...
2022 Latest Caselaw 8013 Bom

                                              9 TO 12- SJ-5-20+.DOC

                                                     Sayali Upasani


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN ITS COMMERCIAL DIVISION

           SUMMONS FOR JUDGMENT NO.5 OF 2020
                                IN
        COMMERCIAL SUMMARY SUIT NO. 58 OF 2019
Popat Raja & Sons                                   ...Applicant
In the matter between
Popat Raja & Sons                                     ... Plaintiff
                  Versus
Ahuja Properties & Associates & Ors                 ...Defendants

                       WITH
         SUMMONS FOR JUDGMENT NO.6 OF 2020
                        IN
        COMMERCIAL SUMMARY SUIT NO.63 OF 2019
                       WITH
         SUMMONS FOR JUDGMENT NO.7 OF 2020
                        IN
       COMMERCIAL SUMMARY SUIT NO.1522 OF 2018
                       WITH
         SUMMONS FOR JUDGMENT NO.11 OF 2020
                        IN
        COMMERCIAL SUMMARY SUIT NO.40 OF 2019

Preeti Gada, for Plaintiff.
None for Defendant

                              CORAM:    N. J. JAMADAR, J.

DATED : 18th August, 2022

PC:-

1. Heard the learned Counsel for the plaintiff.

2. The leaned Counsel for the plaintiff submits that defendant

9 TO 12- SJ-5-20+.DOC

Nos. 2 to 4 have been adjudged insolvent.

3. At the request of the learned Counsel for the plaintiff, list

on 29th September, 2022.

[N. J. JAMADAR, J.]