Gopal Omprakash Ruia vs Singh And Sons
2022 Latest Caselaw 8010 Bom

                                                  22-SJ-10-21+.DOC

                                                    Sayali Upasani


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN ITS COMMERCIAL DIVISION


           SUMMONS FOR JUDGMENT NO.10 OF 2021
                                  IN
          COMMERCIAL SUMMARY SUIT NO.10 OF 2021


Mr. Gopal Omprakash Ruia                       ...Applicant/Org
                                                        Plaintiff
In the matter between
Mr. Gopal Omprakash Ruia                              ...Plaintiff
                    Vs
M/s Singh & Sons                                   ...Defendant

Mr. Girish B. Kedia, for Plaintiff.
None for Defendant

                              CORAM:     N. J. JAMADAR, J.

DATED : 18th August, 2022

PC:-

1. None present for the defendant.

2. By way of final indulgence, list summons for judgment for

hearing on 7th September, 2022.

[N. J. JAMADAR, J.]