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Akshay @ Chotya Kachar Jedgule vs The State Of Maharashtra
2022 Latest Caselaw 7963 Bom

Citation : 2022 Latest Caselaw 7963 Bom
Judgement Date : 17 August, 2022

Bombay High Court
Akshay @ Chotya Kachar Jedgule vs The State Of Maharashtra on 17 August, 2022
Bench: A.S. Gadkari, Milind N. Jadhav
                              Osk                                                      234-Apeal-706-2017.odt



                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CRIMINAL APPELLATE JURISDICTION

                                                   CRIMINAL APPEAL NO. 706 OF 2017

                              Akshay @ Chotya Kachar Jedgule                         ... Appellant
                                    V/s.
                              The State of Maharashtra                               ... Respondent


                              Mr. Pawan Mali for Appellant.
                              Mr. S.S. Hulke, A.P.P. for Respondent-State.


                                                                    CORAM : A.S. GADKARI AND
                                                                            MILIND N. JADHAV, JJ.

DATE : 17th August 2022.

P.C. :

. Closed for Judgment.

[MILIND N. JADHAV, J.] [A.S. GADKARI, J.]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2022.08.18 15:09:28 +0530

 
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