B. Chopda Construction Pvt Ltd vs Saur Jagat And 6 Ors
2022 Latest Caselaw 7670 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.05
PHADKE    10:51:28 +0530

                                                                                        34 sj 21 of 2022.doc

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION JURISDICTION
                     SUMMONS FOR JUDGMENT NO.21 OF 2022
                                      IN
                       COMM. SUMMARY SUIT NO.16 OF 2022

 B. Chopda Construction Pvt. Ltd.                                        ...      Plaintiff
        Versus
 Saur Jagat and Ors.                                                     ...    Defendants

 Mr. Namboodiri Prasannan, for Plaintiff.
 Mr. Mangesh Sawant i/by Mr. Arun Panickar, for Defendant Nos.1 to 3.
 Mr. Vikas Salgia, for Defendant No.6.
                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         4th AUGUST, 2022

 P.C.:

1. The learned Advocate for the Plaintiff submits that the Defendant

Nos.4, 5 and 7 have not entered appearances despite service of writ of summons. He

submits that the Plaintiff has filed Affidavits of service of writ of summons on

Defendant Nos.4, 5 and 7.

2. The learned Counsels for Defendant Nos.1 to 3 and 6 submit that they

have filed Affidavits seeking leave to defend the Suit.

3. The learned Advocate for the Plaintiff submits that the Plaintiff does not

wish to file Affidavit in Rejoinder.

4. List Summons for Judgment for hearing on 8th September, 2022.

                                                                         ( N.J.JAMADAR, J. )

 SSP                                                                                                 1/1