Authorised Officer, I.D.B.I. ... vs The State Of Maharashtra And Ors
2022 Latest Caselaw 7619 Bom

Citation : 2022 Latest Caselaw 7619 Bom
Judgement Date : 3 August, 2022

Bombay High Court

Authorised Officer, I.D.B.I. ... vs The State Of Maharashtra And Ors on 3 August, 2022

Bench: K.R. Sriram, Shri A. Doctor

            Digitally signed by
LAXMIKANT   LAXMIKANT
GOPAL       GOPAL CHANDAN
CHANDAN     Date: 2022.08.03                          1          wp-5055.21 suo-moto speaking to order.doc
            17:41:45 +0530




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                      CIVIL WRIT PETITION NO.5055 OF 2021

                Authorized Officer, I.D.B.I Bank Ltd. and ors.                  : Petitioners.
                           Versus

                The State of Maharashtra and anr.                               : Respondents.

                                              CORAM :     K.R. SHRIRAM &
                                                          A.S. DOCTOR, JJ.

(IN CHAMBER)

DATED : 03rd August 2022

PC :

1 Suo-moto called for speaking to the minutes.

2 In the last line of paragraph 9 on page 16 of the judgment

dated 19th July 2022, the word "that all" be read as "thats all".

3 Rest of the judgment remains unaltered.

4 Original judgment to be corrected accordingly.



                         [A.S. DOCTOR, J]                               [K.R. SHRIRAM , J]




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